Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Andhra Pradesh - Subsection Section 27(2) in Andhra Pradesh Court-fees and Suits Valuation Act, 1956 (2)Where the property has no market value, value for the purpose of determining the jurisdiction of Courts shall be the amount stated in the plaint.
