Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(6)] [Section 20] [Entire Act] State of Meghalaya - Subsection Section 20(6)(b) in The Meghalaya School Education Act, 1981 (b)all educational facilities which the school has been affording immediately before such management was taken over, shall continue to be afforded ;