Punjab-Haryana High Court
Ramnik Kumar vs State Of Haryana And Others on 9 December, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 3012 of 2010 (O &M)
(L.A.C. CASE NO. 474 OF 2007)
Ramnik Kumar ......Appellant
Versus
State of Haryana and others .........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present: Mr.Sanjay Mittal, Advocate for the appellant.
Mr. H.S. Hooda, AG, Haryana with
Mr. Ashish Gupta, AAG, Haryana.
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 463 of 2010, titled Raghunath Versus State of Haryana and others.
09.12.2010 (RAJESH BINDAL) A.Gupta JUDGE