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Punjab-Haryana High Court

Ramnik Kumar vs State Of Haryana And Others on 9 December, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                          R.F.A. NO. 3012 of 2010 (O &M)
                                          (L.A.C. CASE NO. 474 OF 2007)


Ramnik Kumar                                                     ......Appellant

                      Versus


State of Haryana and others                                   .........Respondents


CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL


Present: Mr.Sanjay Mittal, Advocate for the appellant.

         Mr. H.S. Hooda, AG, Haryana with
         Mr. Ashish Gupta, AAG, Haryana.



RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 463 of 2010, titled Raghunath Versus State of Haryana and others.




09.12.2010                                      (RAJESH BINDAL)
A.Gupta                                            JUDGE