Delhi High Court - Orders
Almora Gram Committee (Regd) vs Satesh Bhati on 14 January, 2026
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 374/2023 & CM APPL. 11215/2023
ALMORA GRAM COMMITTEE (REGD) .....Petitioner
Through: Mr. Karan Wadhwa, Advocate.
versus
SATESH BHATI .....Respondent
Through: Proxy Counsel (Appearance not
given).
CORAM:
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 14.01.2026
1. This hearing has been conducted through hybrid mode.
2. Learned counsel for the respondent seeks some more time to file the reply.
3. Let the same be filed before the next date of hearing with an advance copy to the opposite side.
4. List on 20th July, 2026.
RAJNEESH KUMAR GUPTA, J JANUARY 14, 2026/nd/isk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:40:18