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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971

(2)On receipt of an application, the Director may grant a licence or, if he is satisfied, that the licence applied for shall not be granted, may, for reasons to be recorded in writing, refuse to grant a licence.