Section 4(5) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

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State of Andhra Pradesh - Subsection

Section 4(5) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(5)The applicant shall pay a security deposit as given below and as revised by Government from time to time in the form of National Savings Certificate in favour of the licensing authority to secure compliance to the provisions of Andhra Pradesh Forest Act, 1967 and rules made there under:

Type of fee	Amount as per approved annual capacity of sawmill/wood based industry
	Upto 1000 cubic meters	Beyond 1000 cubic meters
Security Deposit	Rs. 10,000/-	Rs.20,000/-

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State of Andhra Pradesh - Subsection

Section 4(5) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018