Section 20(1)(h) in Karnataka Samskrita Vishwavidyalaya Act, 2009

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State of Karnataka - Subsection

Section 20(1)(h) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(h)Six persons nominated by the State Government from amongst eminent educationists of Sanskrit or persons of Sanskrit Literary works and awardees or other professions of whom;

(i)one shall be a person belonging to the Scheduled Castes or the Scheduled Tribes;

(ii)one person belonging to the Other Backward Classes;

(iii)One Woman;

(iv)One person belonging to Religious Minorities, and

(v)Two others,

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State of Karnataka - Subsection

Section 20(1)(h) in Karnataka Samskrita Vishwavidyalaya Act, 2009