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[Cites 0, Cited by 13] [Entire Act]

State of Maharashtra - Section

Section 39 in The Maharashtra Rent Control Act, 1999

39. Provisions of this Chapter to have overriding effect.

- The provisions of this Chapter or any rule made thereunder shall have effect notwithstanding anything inconsistent therewith contained elsewhere in the Act or in any other law for the time being in force.