Section 66(13) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
(13)to sign on behalf of the University any bond, agreement, lease deed or any other legal document to be entered into with the Central Government, State Government or any other duly constituted body and to sign the vakalatnama, plaint, written statement or any such similar documents while filing or defending any civil, criminal, labour or industrial proceedings after obtaining the necessary approval of the competent authority.
