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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(b)'ballot box' includes any box' bag or other receptacle used for the insertion of ballot papers by voters;