Section 5 in Institute of Infrastructure, Technology, Research and Management Act, 2012
5. Objects of University.
- The objects of the University shall be as follows, namely:-(i)to provide a system of technical education capable of responding to the changing requirements of technical manpower;(ii)to bring about qualitative improvement in teaching and learning process;(iii)to inculcate the practice of creating instructional experiences which make the acquisition of knowledge and skill more efficient and effective;(iv)to facilitate and promote studies leading to award of degrees, diplomas and certificates;(v)to organize advanced studies and promote research, with a focus on basic and applied sciences, engineering, technology and management;(vi)to achieve excellence in science, engineering, technology, management and allied areas and matters connected therewith or incidental thereto;(vii)to provide necessary help to encourage entrepreneurship amongst students;(viii)to maintain live contact with alumni and develop alumni sponsored programmes;(ix)to promote research, teaching methodology, application of scientific knowledge in the field of infrastructure;(x)to help foster bond between research and academic institutions and infrastructural development agencies for better planning, management, execution, maintenance and standards of infrastructure.
