Supreme Court - Daily Orders
Bharat Sanchar Nigam Limited vs Naveen Sharma on 13 November, 2017
ITEM NO.63 REGISTRAR COURT. 1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Civil Appeal No(s). 6826-6827/2017
BHARAT SANCHAR NIGAM LIMITED & ANR. Appellant(s)
VERSUS
NAVEEN SHARMA & ORS. Respondent(s)
Date : 13-11-2017 These appeals were called on for hearing today.
For Appellant(s)
Mr. Chiranjeev Johri, Adv.
Mr. Pradeep Kumar Mathur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
C.A. No.6826/2017
Respondent Nos.1 to 3 have been served but no one has entered appearance.
C.A. No.6827/2017
Respondent Nos.3 to 5 have been served but no one has entered appearance.
The Ld. Counsel for the petitioner to take fresh steps for service of respondent No.2 within two weeks. Notice thereafter be issued.
Signature Not Verified
List again on 16.1.2018.
Digitally signed byRUPAM DHAMIJA Date: 2017.11.15 11:07:29 IST
Reason: KAPIL MEHTA
Registrar
13.11.2017