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[Cites 0, Cited by 2] [Section 7A(2)] [Section 7A] [Entire Act]

Union of India - Subsection

Section 7A(2)(e) in The Factories Act, 1948

(e)the provision, maintenance or monitoring of such working environment in the factory for the workers that is safe, without risks to health and adequate as regards facilities and arrangements for their welfare at work.