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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Tamilnadu - Subsection

Section 96(c) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(c)form work structure used for concrete work has sufficient cat-walks and other secure access for inspection of such structure if such structure is in two or more tiers.