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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(1)(i) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955

(i)a statement of classification of land for the purpose of consolidation and the exchange ratio for conversion of one class into another;