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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994

(2)The Central Government may issue duplicate copies of any certificate or licence on the payment of the charges as follows.
(i)Issue of Duplicate 200.00
(ii)Issue of Duplicate Renewal slip 100.00