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State of Chattisgarh - Section

Section 7 in The Chhattisgarh High Court Establishment (Appointment and Conditions of Service) Rules, 2003

7.

Appointment to the various Class IV posts shall be made as follows :-
Sl. No. Name of the Post Source & Method of Appointment Minimum Qualification & experience
1. Staff Car Driver Senior Grade By promotion from Staff car Driver Junior Grade onmerit-cum-seniority basis. Minimum two years experience as Staff Car Driver Junior Grade.
2. Senior Binder By promotion from Junior Binder on merit-cum-seniority basis. Minimum two years experience as Junior Binder.
3. Junior Binder By promotion from amongst qualified Daftaris, Record Suppliers& Jamadars or by direct recruitment. Must have passed Class-X examination from any recognised Boardand must have knowledge and experience of binding.
4. Staff Car Driver-Junior Grade By promotion from amongst qualified Class-IV employees orContingency paid employees of the establishment, performing theduties of driver, or by direct recruitment. 1. Must have passed Class-VII examination from any recognizedBoard.
2. Must also possess a valid driving licence and haveexperience of driving all types of vehicles. Preference shall begiven to qualified Mechanics.
5. Jamadar By promotion from Peon. Minimum 2 years experience as Peon.
6. Record Supplier By promotion from qualified Peon. Must have passed Class-X examination from any recognised Boardand having minimum 2 years experience as Peon.
7. Daftari By promotion from Peon. Must have minimum 2 years experience as Peon.
8. [ [Substituted by Notification No. 17/2005/11-15-19/2002, dated 5-1-2005.] Peon By direct recruitment or by promotion from amongst thecontingency paid employees of the Establishment subject tosuitability as may be determined from time to time by the ChiefJustice. Must have passed Class-V Examination from any recognized Boardand must be ready to perform menial work. In case of contingencypaid employees, must have minimum two years' experience ascontingency paid employees.
9. Choukidar By direct recruitment or by promotion from amongst thecontingency paid employees of the Establishment subject tosuitability as may be determined from time to time by the ChiefJustice. Must have passed Class-V Examination from any recognizedBoard. In case of contingency paid employees, must have minimumtwo years' experience as contingency paid employees.
10. Sweeper By direct recruitment or by promotion from amongst thecontingency paid employees of the Establishment subject tosuitability as may be determined from time to time by the ChiefJustice. Must have passed Class-V Examination from any recognizedBoard. In case of contingency paid employees, must have minimumtwo years' experience as contingency paid employees.]