Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(i) in AMENDMENTS TO THE TAMIL NADU TRANSPARENCY IN TENDERS ( PUBLIC PRIVATE PARTNERSHIP PROCUREMENT ) RULES , 2023 (i)to sub-rule (1), the following proviso shall be added, namely :
