Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Gujarat - Section Section 121 in The Gujarat Municipalities Act, 1963 121. [ [Sections 121 to 126 were deleted by Gujarat 14 of 2001, section 6.] [Power to take effectual measures to prevent entry without payment of octroi.]
