Supreme Court - Daily Orders
Secretary Cum Chairman, ... vs Sh. G. C. Jatav on 10 August, 2015
ITEM NO.116 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M K HANJURA
Civil Appeal No(s). 3440-3441/2012
SECRETARY CUM CHAIRMAN, STAND.COMM,ESI&A Appellant(s)
VERSUS
G.C. JATAV Respondent(s)
Date : 10/08/2015 These appeals were called on for hearing today.
For Appellant(s) Mr. Yakesh Anand,Adv.
Mr. Sanjeev Anand,Adv.
For Respondent(s) Mr. Mukesh Jain,Adv.
Ms. Asha Jain Madan,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The office report indicates that the Ld. Counsel for parties have failed to file the statement of case within the period stipulated under the rules. Viewed thus, the matter shall be processed for listing before the Hon'ble Court under the rules.
(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.08.11 15:37:02 SCT Reason: