Rajasthan High Court - Jaipur
Kavita D/O Shri Satyaveer Singh vs Rajasthan Nursing Council on 8 April, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 4192/2022
1. Prahlad Singh S/o Shri Khemkaran, Aged About 28 Years,
R/o Village And Post Jagheena District Bharatpur.
2. Gaurav Singh S/o Shri Man Singh, Aged About 28 Years,
R/o Village And Post Jagheena District Bharatpur.
----Petitioners
Versus
1. State Of Rajasthan, Through Secretary To The
Government, Medical And Health Department,
Government Of Rajasthan, Secretariat, Jaipur
(Rajasthan).
2. Additional Director (Admin.), Department Of Medical And
Health, Swasthya Bhawan, Jaipur (Rajasthan).
3. Registrar Rajasthan Nursing Council, B-39, Sardar Patel
Marg, C-Scheme, Jaipur (Rajasthan).
4. Principal Medical Officer, Bharatpur (Raj.).
5. Principal School Of Nursing, R.b.m. Hospital, Bharatpur
(Raj.)
----Respondents
Connected With S.B. Civil Writ Petition No. 4407/2022 Lakhan Son Of Shri Ratan Lal, Aged About 31 Years, R/o Saraya Mohalla, Purani Deeg Tehsil Deeg District Bharatpur (Raj.)
----Petitioner Versus
1. State Of Rajasthan, Through Secretary To The Government Medical And Health Department Government Of Rajasthan Secretariat, Jaipur.
2. Additional Director (Admin.), Department Of Medical And Health Swasthya Bhawan, Jaipur.
3. Registrar, Rajasthan Nursing Council, B-39 Sardar Patel Marg C-Scheme, Jaipur.
4. Principal, School Of Nursing, Maharana Bhupal Govt.
Hospital, Udaipur.
----Respondents
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(2 of 4) [CW-4192/2022]
S.B. Civil Writ Petition No. 4846/2022
1. Krishan Kumar S/o Shri Rajveer Singh, Aged About 32 Years, R/o Jenjariya Bhog Karsaura Hathras Tehsil Sadabad (U.p.)
2. Prem Kumar S/o Shri Roshan Lal, Aged About 38 Years, R/o Nagriya Post Jalasar, Udhena Hathras (U.p.)
3. Rambabu S/o Shri Dhara Singh, Aged About 39 Years, R/o Baghu Gali Dasuisa Goverdhan Brahmnan Mathura (U.p.)
----Petitioners Versus
1. State Of Rajasthan, Through Secretary To The Government Medical And Health Department Government Of Rajasthan Secretariat, Jaipur.
2. Additional Director (Admin), Department Of Medial And Health Swasthaya Bhawan, Jaipur.
3. Registrar, Rajasthan Nursing Council, B-39, Sardar Patel Marg C-Scheme, Jaipur.
4. Principal, School Of Nursing, M.b. Govt. Hospital, Udaipur.
----Respondents S.B. Civil Writ Petition No. 3019/2022
1. Poonam Kumari D/o Shri Shish Ram, W/o Shri Jalaj Kumar, Aged About 30 Years, R/o Village Sonthali, Tehsil Nawalgarh, District Jhunjhunu (Raj.)
2. Guddu Kumari D/o Shri Jagdev Singh, Aged About 27 Years, R/o Village Kesharipura - Shithal, Tehsil Udaipurwati, District Jhunjhunu (Raj.)
3. Hemlata D/o Shri Mahesh Verma, Aged About 27 Years, R/o Village Khemu Ki Dhani, Tehsil Chirawa, District Jhunjhunu (Raj.)
4. Nirmala W/o Shri Pawan Singh, Aged About 34 Years, R/o Village Hastinapur, Tehsil K Patan, District Bundi (Raj.)
5. Kavita Kumari D/o Shri Gulab, W/o Shri Anil Kumar, Aged About 29 Years, R/o Village Ismailpur, Tehsil Chirawa, District Jhunjhunu (Raj.)
6. Laxmi D/o Shri Sarwan Kumar, Aged About 29 Years, (Downloaded on 08/04/2022 at 09:21:52 PM) (3 of 4) [CW-4192/2022] R/o Village Heerwa, Tehsil Buhana, District Jhunjhunu (Raj.)
7. Kavita D/o Shri Dharampal Singh, Aged About 33 Years, R/o Village Dulaniya, Tehsil Surajgarh, District Jhunjhunu (Raj.)
8. Anita Kalia D/o Shri Banwari Lal Kalia, W/o Shri Sunder Lal, Aged About 33 Years, R/o Village Rampura, Tehsil Rajgarh, District Churu (Raj.)
----Petitioners Versus Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur
----Respondent S.B. Civil Writ Petition No. 5392/2022
1. Kavita D/o Shri Satyaveer Singh, Aged About 35 Years, R/o Village Khemu Ki Dhani, Post - Aardavata, Tehsil - Chirawa, District - Jhunjhunu (Rajasthan)
2. Sachin D/o Shri Mani Ram, Aged About 28 Years, R/o Village - Chouhano Ki Dhani, Post - Aduka, Tehsil- Surajgarh, District - Jhunjhunu (Rajasthan).
3. Sarita Kumari D/o Shri Mahaveer Prasad, Aged About 30 Years, R/o Ward No. 23, Jat Mohalla, Surajgarh, District
- Jhunjhunu (Rajasthan)
4. Rekha W/o Shri Raj Kumar, Aged About 32 Years, R/o Village - Bhuriwas, Tehsil - Buhana, District- Jhunjhunu (Raj.)
----Petitioners Versus Rajasthan Nursing Council, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur
----Respondent S.B. Civil Writ Petition No. 1135/2021 Krishna Kumari D/o Noranglal W/o Suresh Kumar Maharia, Aged About 32 Years, R/o Mukam Post Dadli (Chainpura) Via Peeprali, District Sikar Rajasthan
----Petitioner (Downloaded on 08/04/2022 at 09:21:52 PM) (4 of 4) [CW-4192/2022] Versus Rajasthan Nursing Council, B-39 Sardar Patel Marg, C-Scheme, Jaipur Through Its Registrar
----Respondent For Petitioner(s) : Mr. Rajendra Prasad Gautam Mr. Sandeep Garssa Mr. Mukesh Bijarania For Respondent(s) : Mr. Neeraj Batra HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 08/04/2022 Learned counsels for the respective parties submit that the issue involved herein is no more res integra and stands resolved by an order of this Court dated 10.02.2022 in S.B. Civil Writ Petition No.1457/202; Jahida Salma Vs. State of Rajasthan & Ors. and other connected matters. They submit that the instant writ petitions may also be disposed of in similar terms.
Taking into consideration the contentions advanced by learned counsels for the respective parties, these writ petitions are disposed of in terms of order dated 10.02.2022 in case of Jahida Salma (supra).
(MAHENDAR KUMAR GOYAL),J PRAGATI/107-109, 133, 138 & 194 (Downloaded on 08/04/2022 at 09:21:52 PM) Powered by TCPDF (www.tcpdf.org)