Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 3 in The Bihar Mica Rules, 1948 3. (i)The proprietor's certificate shall be in Form A.(ii)The Mica minor's licence shall be in Form B.(iii)The Mica dealer's licence shall be in Form C.(iv)The digger's permit shall be in Hindi in Form L.
