Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act] Union of India - Subsection Section 57(1)(c) in Occupational Safety, Health and Working Conditions Code, 2020 (c)any sudden increase of volume of work in the core activity which needs to be accomplished in a specified time.