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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in Rajasthan Para-medical Council Regulations, 2014

(3)The Registrar shall, not less than ten clear days before the date fixed for the meeting, or in the case of a special meeting with the notice of the meeting, issue a complete agenda paper showing the business to be brought before the meeting.