Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Rajasthan - Subsection Section 23(2) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955 (2)[ xxx] [Deleted by Notification dated 21.05.1971-Rajasthan Gazette, dated 20.04.1972.][Schedule] [Added by Notification dated 07.05.1970-Rajasthan Gazette, dated 07.05.1970.][See Condition No. 6]Procedure for Drawal of Lots
