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State of Jharkhand - Section

Section 243 in Bihar Education Code, 1961

243. Final decision of appeals.

- After considering the report of the managing committee, the appellate authority may either dismiss the appeal, set aside the order of the committee, or proceed in person, or depute his subordinates not below the rank of a Sub-divisional Education Officer to hold a further enquiry into the case. On the result of such enquiry the appellate authority will pass such orders as he may think fit.(Orders of the D. P. I. embodied in the first edition of the Code.)