Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(b) in The National Commission For Protection Of Child Rights Rules, 2006 (b)[ possesses a post graduate degree from a recognised university] [Inserted by Notification No. GSR 207 (E) dated 24.3.2014]
