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[Cites 0, Cited by 3] [Section 11(1)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(1)(e) in Jharkhand Buildings (Lease, Rent and Eviction) Control Act, 2000

(e)in case of a tenant holding on a lease for a specified period, on the expiry of the period of the tenancy; and