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State of Rajasthan - Section

Section 10A in The Rajasthan District Courts Ministerial Establishment Rules, 1986

10A. [ Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 as amended up to date.] [Inserted by Notification No. G.S.R. 100, dated 7.3.2014 (w.e.f. 5.3.1986).]