Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 143 in Rajasthan District Board Account Rules

143.

The measurement recorded in the measurement book shall be checked by the Engineer or where there is no Engineer, by the Secretary signed by him and the measurement books shall be checked in the office.Note. - The Engineer is personally responsible for the correctness of all measurements recorded in the measurement book.Bills