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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Rajasthan - Subsection

Section 56(ii) in The Manual of Departmental Orders

(ii)The officer referred to in paragraph (1) shall maintain a register in the following form, and shall, in every case, record his initials and signatures of the guard nominated or their left thumb impressions, in the columns provided for the purpose.