Delhi High Court - Orders
Pacific Convergence Corpn. Ltd vs Data Access (India) Ltd on 6 September, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~C17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 292/2004 & CO.APPLs. 989/2007, 2258/2014, 4263/2016
PACIFIC CONVERGENCE CORPN. LTD. ..... Petitioner
Through: Mr. Devashish Marwah, Adv
(7042492843)
versus
DATA ACCESS (INDIA) LTD. ..... Respondent
Through: Mr. Abhey Narula, Advocate (M-
9999821737)
Mr. D. Bhattacharya, Adv. Standing
counsel for OL.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 06.09.2023
1. This hearing has been done through hybrid mode.
2. The matter is adjourned at the request of ld. Counsel for the Canara Bank.
3. List on 3rd October, 2023.
PRATHIBA M. SINGH, J.
SEPTEMBER 6, 2023/dk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 17:08:50