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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(1)(iv) in Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015

(iv)When the variation between the book and the ground stock is upto 0.5% on the stock available at the time of inspection.