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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(iii) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(iii)"Collector" includes an officer duly authorised by him for exercising the powers or discharging the functions of the Collector under all or any of the provisions of these rules;