Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45(4)] [Section 45] [Entire Act] State of Odisha - Subsection Section 45(4)(c) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002 (c)When no large project is in contemplation but the Samiti has no particular object to which it can be immediately applied.