Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Entire Act] State of Punjab - Section Section 188 in The Punjab Municipal Act, 1999 188. Final valuation. - Every valuation determined by the Municipal Property Tax Committee shall, subject to the provisions of Section 199, be final.
