Delhi High Court - Orders
State vs Ariz Khan Alias Junaid Alias Anna Alis ... on 7 March, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Anoop Kumar Mendiratta
$~S-34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ DEATH SENTENCE REF. 1/2022
STATE ..... Petitioner
Through Mr. Ashish Dutta, APP for the
State along with Inspector Daleep
Kumar, P.S.: Crime Branch
(Sunlight Colony).
versus
ARIZ KHAN ALIAS JUNAID ALIAS ANNA ALIS SALIM
..... Respondent
Through None
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 07.03.2022 List the present Death Sentence Reference along with the connected appeal being Crl. A. No. 9/2022, titled 'Ariz Khan vs. State of Delhi', on 21.03.2022.
The Registry is directed to provide Mr. Ashish Dutta, learned APP appearing on behalf of the State, with a copy of the Death Sentence Reference, as well, as the trial court record, expeditiously.
Signature Not Verified Digitally Signed DEATH SENTENCE REF. 1/2022 Page 1 of 2 By:DURGESH NANDAN Signing Date:09.03.2022 18:05:28Issue notice to Ariz Khan, the appellant, through counsel, who has entered appearance on his behalf, in the connected appeal being Crl. A. No. 9/2022, by all permissible modes, returnable on the said date.
SIDDHARTH MRIDUL, J ANOOP KUMAR MENDIRATTA, J MARCH 07, 2022/rs Click here to check corrigendum, if any Signature Not Verified Digitally Signed DEATH SENTENCE REF. 1/2022 Page 2 of 2 By:DURGESH NANDAN Signing Date:09.03.2022 18:05:28