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[Cites 1, Cited by 2]

Delhi High Court - Orders

State vs Ariz Khan Alias Junaid Alias Anna Alis ... on 7 March, 2022

Author: Siddharth Mridul

Bench: Siddharth Mridul, Anoop Kumar Mendiratta

                          $~S-34

                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     DEATH SENTENCE REF. 1/2022

                                STATE                                                ..... Petitioner
                                                    Through       Mr. Ashish Dutta, APP for the
                                                                  State along with Inspector Daleep
                                                                  Kumar, P.S.: Crime Branch
                                                                  (Sunlight Colony).




                                                    versus




                                ARIZ KHAN ALIAS JUNAID ALIAS ANNA ALIS SALIM
                                                                   ..... Respondent
                                             Through    None
                                CORAM:
                                HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                             ORDER

% 07.03.2022 List the present Death Sentence Reference along with the connected appeal being Crl. A. No. 9/2022, titled 'Ariz Khan vs. State of Delhi', on 21.03.2022.

The Registry is directed to provide Mr. Ashish Dutta, learned APP appearing on behalf of the State, with a copy of the Death Sentence Reference, as well, as the trial court record, expeditiously.

Signature Not Verified Digitally Signed DEATH SENTENCE REF. 1/2022 Page 1 of 2 By:DURGESH NANDAN Signing Date:09.03.2022 18:05:28

Issue notice to Ariz Khan, the appellant, through counsel, who has entered appearance on his behalf, in the connected appeal being Crl. A. No. 9/2022, by all permissible modes, returnable on the said date.

SIDDHARTH MRIDUL, J ANOOP KUMAR MENDIRATTA, J MARCH 07, 2022/rs Click here to check corrigendum, if any Signature Not Verified Digitally Signed DEATH SENTENCE REF. 1/2022 Page 2 of 2 By:DURGESH NANDAN Signing Date:09.03.2022 18:05:28