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[Cites 0, Cited by 0] [Section 338] [Entire Act]

State of Andhra Pradesh - Subsection

Section 338(8) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(8)Where a party is entitled to legal aid under Section 12 of the Legal Services Authorities Act, 1987, the amount of fee payable to the mediator and costs shall be paid by the concerned Legal Services Authority under that Act.