Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 52 in Assam Excise Rules, 1945 52. Definition of blending, etc. (1)Blending, compounding and reducing are defined in Rule 90 of these rules.(2)Bottling or to bottle is defined in Section 3(3) of the Act.
