Allahabad High Court
Smt. Mahendra Kaur vs Ixth Addl. Distt. & Sessions Judge, ... on 9 August, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 7 Case :- WRIT - A No. - 25395 of 2000 Petitioner :- Smt. Mahendra Kaur Respondent :- Ixth Addl. Distt. & Sessions Judge, Kanpur Nagar & Another Petitioner Counsel :- Anu Jaiswal Respondent Counsel :- C.S.C.,P.S. Tripathi Hon'ble Rakesh Tiwari J.
List has been revised. None has appeared for the parties to press this writ petition. The writ petition is accordingly, dismissed for non-prosecution. Stay order, if any, stands Vacated.
Order Date :- 9.8.2010 CPP/-