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Allahabad High Court

Smt. Mahendra Kaur vs Ixth Addl. Distt. & Sessions Judge, ... on 9 August, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 7

Case :- WRIT - A No. - 25395 of 2000

Petitioner :- Smt. Mahendra Kaur

Respondent :- Ixth Addl. Distt. & Sessions Judge, Kanpur Nagar & Another
Petitioner Counsel :- Anu Jaiswal

Respondent Counsel :- C.S.C.,P.S. Tripathi

Hon'ble Rakesh Tiwari J.

 

List has been revised. None has appeared for the parties to press this writ petition. The writ petition is accordingly, dismissed for non-prosecution. Stay order, if any, stands Vacated.

Order Date :- 9.8.2010 CPP/-