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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(6) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(6)If the head room in the hold of a ship for the purpose of stacking and unstaking is less than 1.5 metres, suitable measures shall be taken to guard against accidents.