Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121(3)] [Section 121] [Entire Act] Union of India - Subsection Section 121(3)(c) in The Mental Healthcare Act, 2017 (c)the manner of nomination of members of the Central Authority under sub-section (2) of section 34;