Gujarat High Court
Municipal Commissioner vs Heirs Of Suresh Kantilal Choksi on 17 October, 2018
Author: J.B.Pardiwala
Bench: J.B.Pardiwala
C/FA/28164/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
F/FIRST APPEAL NO. 28164 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28165 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28168 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28169 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28170 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28171 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28172 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28173 of 2018
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C/FA/28164/2018 ORDER
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28183 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28187 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28189 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28191 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28193 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28195 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28200 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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C/FA/28164/2018 ORDER
CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28203 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28206 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28209 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28211 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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F/FIRST APPEAL NO. 28213 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28214 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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F/FIRST APPEAL NO. 28215 of 2018
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F/FIRST APPEAL NO. 28216 of 2018
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C/FA/28164/2018 ORDER
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F/FIRST APPEAL NO. 28217 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28218 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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F/FIRST APPEAL NO. 28221 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28222 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28223 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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F/FIRST APPEAL NO. 28224 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28227 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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C/FA/28164/2018 ORDER
CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28228 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28229 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28230 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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F/FIRST APPEAL NO. 28231 of 2018
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F/FIRST APPEAL NO. 28232 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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F/FIRST APPEAL NO. 28233 of 2018
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F/FIRST APPEAL NO. 28234 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28235 of 2018
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C/FA/28164/2018 ORDER
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F/FIRST APPEAL NO. 28236 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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F/FIRST APPEAL NO. 28237 of 2018
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CIVIL APPLICATION NO. 1 of 2018
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CIVIL APPLICATION NO. 2 of 2018
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MUNICIPAL COMMISSIONER
Versus
HAJI YUSUF MOHAMMAD AABOVAT TRUST
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Appearance:
MR DHAVAL G NANAVATI(2578) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1,2
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CORAM: HONOURABLE MR.JUSTICE J.B.PARDIWALA
Date : 17/10/2018
ORAL ORDER
The office objections, if any, be removed within a period of three weeks from today. Failing which, the matter shall stand dismissed for nonÂprosecution without any further reference to this Court. Certified copy and typed copy of the decree be dispensed with.
(J.B.PARDIWALA, J) aruna Page 6 of 6