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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Himachal Pradesh - Subsection

Section 38(1)(c) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(c)the manner of appointment and terms and conditions of service of the Registrar and the Chief Finance and Accounts Officer, and their powers and functions;