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[Cites 0, Cited by 0] [Section 81] [Entire Act]

Union of India - Subsection

Section 81(e) in The Companies (Accounting Standards) Rules, 2006

(e)a reconciliation of the carrying amount at the beginning and end of the period showing:
(i)additions;
(ii)assets retired from active use and held for disposal;
(iii)acquisitions through business combinations ;
(iv)increases or decreases resulting from revaluations under paragraphs 34, 42 and 43 and from impairment losses recognised or reversed directly in revaluation surplus in accordance with AS 28;
(v)impairment losses recognised in the statement of profit and loss in accordance with AS 28;
(vi)impairment losses reversed in the statement of profit and loss in accordance with AS 28;
(vii)depreciation;
(viii)the net exchange differences arising on the translation of the financial statements of a non-integral foreign operation in accordance with AS 11, The Effects of Changes in Foreign Exchange Rates; and
(ix)other changes.