Punjab-Haryana High Court
Dev Sukh Darshan And Others vs State Of Punjab on 28 January, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A No. 1885 of 2004(O&M)
Dev Sukh Darshan and others .... Appellants
Versus
State of Punjab .... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Naresh Kaushal, Advocate and Mr. S.S. Rathore, Advocate for the appellants.
Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.
For the detailed reasons recorded in RFA No. 2348 of 1998- Kapoor Singh vs. The State of Punjab and another, vide separate order passed today, the present appeal is disposed of in same terms.
(RAJESH BINDAL) JUDGE 28.01.2010 G.A