Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 2]

Punjab-Haryana High Court

Dev Sukh Darshan And Others vs State Of Punjab on 28 January, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                       R.F.A No. 1885 of 2004(O&M)

Dev Sukh Darshan and others                               .... Appellants

                                    Versus

State of Punjab                                         .... Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Naresh Kaushal, Advocate and Mr. S.S. Rathore, Advocate for the appellants.

Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.

For the detailed reasons recorded in RFA No. 2348 of 1998- Kapoor Singh vs. The State of Punjab and another, vide separate order passed today, the present appeal is disposed of in same terms.

(RAJESH BINDAL) JUDGE 28.01.2010 G.A