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State of Uttar Pradesh - Section

Section 1 in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

1. Short title and commencement.

(1)This Act may be called the Uttar Pradesh Prayagraj Mela Authority, Allahabad, Act, 2017.
(2)It shall be deemed to have come into force on November 30, 2017.
(3)It extends to the area of Sangam, Allahabad or such area as may be notified by State Government in the Gazette.