Section 138(2)(h) in The Jammu and Kashmir Electricity Act, 2010

[Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 138(2)(h) in The Jammu and Kashmir Electricity Act, 2010

(h)rates, charges and the terms and conditions in respect of intervening transmission facilities under proviso to subsection (1) of section 31;

(i)payment of transmission charges and a surcharge under sub-clause

(ii)of clause (d) of sub-section (2) of section 33;