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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Public Service Commission (Entrustment of Additional Functions with respect to the Services of Universities) Act, 2017

1. Short title, extent and commencement.

(1)This Act may be called the Andhra Pradesh Public Service Commission (Entrustment of Additional Functions with respect to the Services of Universities) Act, 2017.
(2)It extends the whole State of Andhra Pradesh.
(3)It shall come into force on such date as the State Government may, by notification, appoint.