Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Tamilnadu - Subsection Section 37(6) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978 (6)Save as otherwise provided in this section, all budgets shall be in such form, shall contain such information and shall be prepared by such dates as may be prescribed.
